Citation : 2017 Latest Caselaw 3693 ALL
Judgement Date : 25 August, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 3 Case :- SERVICE BENCH No. - 7302 of 2017 Petitioner :- Central Board Of Direct Taxes Through Its Chiarman & 3 Ors. Respondent :- Gopal Krishna Shukla Counsel for Petitioner :- Neerav Chitravanshi Counsel for Respondent :- A.P. Singh Hon'ble Sudhir Agarwal,J.
Hon'ble Ravindra Nath Mishra-II,J.
1. Sri A.P.Singh, learned counsel for respondent has filed counter affidavit which is taken on record.
2. Learned counsel for respondent prays for and is allowed a week time to file rejoinder affidavit.
3. List thereafter.
Order Date :- 25.8.2017
Pachhere/-
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