Citation : 2017 Latest Caselaw 3692 ALL
Judgement Date : 25 August, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 3 Case :- SERVICE BENCH No. - 4271 of 2017 Petitioner :- Manoj Kumar Srivastava Respondent :- U.P.State Public Service Tribunal Lko. & 2 Ors. Counsel for Petitioner :- Ravi Shanker Tewari,Shiv Pal Singh Counsel for Respondent :- C.S.C Hon'ble Sudhir Agarwal,J.
Hon'ble Ravindra Nath Mishra-II,J.
1. Sri Shiv Pal Singh, learned counsel for petitioner has sought adjournment on the ground of his illness.
2. Passed over for the day.
Order Date :- 25.8.2017
Pachhere/-
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