Dharm Pal Singh vs Asstt. Director Of Education And ...
2017 Latest Caselaw 3691 ALL

Citation : 2017 Latest Caselaw 3691 ALL
Judgement Date : 25 August, 2017

Allahabad High Court

Dharm Pal Singh vs Asstt. Director Of Education And ... on 25 August, 2017

Bench: Bharati Sapru




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 53113 of 1999
 

 
Petitioner :- Dharm Pal Singh
 
Respondent :- Asstt. Director Of Education And Others
 
Counsel for Petitioner :- K.K.Tripathi
 
Counsel for Respondent :- C.S.C.,R.K.Tripathi
 

 
Hon'ble Bharati Sapru,J.

This matter has become infructuous by efflux of time.

It is, accordingly, dismissed as having become infructuous.

Order Date :- 25.8.2017

S.P.

Download the LatestLaws.com Mobile App