Nand Kumar Srivastava vs Central Administrative Tribunal ...
2017 Latest Caselaw 3688 ALL

Citation : 2017 Latest Caselaw 3688 ALL
Judgement Date : 25 August, 2017

Allahabad High Court

Nand Kumar Srivastava vs Central Administrative Tribunal ... on 25 August, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 13372 of 2016
 

 
Petitioner :- Nand Kumar Srivastava
 
Respondent :- Central Administrative Tribunal Lucknow Bench Lucknow &Ors.
 
Counsel for Petitioner :- Farooqahmad,Rahmatullah Khan
 
Counsel for Respondent :- Rajesh Singh Chauhan
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Heard.

2. Admit.

3. Respondents have already filed counter affidavit. Learned counsel for petitioner prays for and is allowed three weeks time to file rejoinder affidavit.

4. After completion of pleadings, list for hearing in its turn.

Order Date :- 25.8.2017

Pachhere/-

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