Citation : 2017 Latest Caselaw 3687 ALL
Judgement Date : 25 August, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 3 Case :- SERVICE BENCH No. - 21 of 2017 Petitioner :- Director General Ministry Of Health & Family Welfare & 4 Ors Respondent :- Central Administrative Tribunal Lko. & 6 Ors. Counsel for Petitioner :- Ajay Kumar Singh Counsel for Respondent :- Praveen Kumar Hon'ble Sudhir Agarwal,J.
Hon'ble Ravindra Nath Mishra-II,J.
1. Today counter affidavit has been filed on behalf of opposite parties no. 2 to 7 is taken on record.
2. Learned counsel for petitioner prays for is allowed two weeks time to file rejoinder affidavit.
3. List thereafter.
Order Date :- 25.8.2017
Pachhere/-
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