Saddiq & Others vs State Of U.P. & Another
2017 Latest Caselaw 3685 ALL

Citation : 2017 Latest Caselaw 3685 ALL
Judgement Date : 25 August, 2017

Allahabad High Court

Saddiq & Others vs State Of U.P. & Another on 25 August, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 3365 of 2006
 

 
Applicant :- Saddiq & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Mohit Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ifaqat Ali Khan,J.

On the request of learned counsel for the applicants list after four weeks.

Interim order, if any, is extended till the date fixed.

Order Date :- 25.8.2017

Swati

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