Citation : 2017 Latest Caselaw 3684 ALL
Judgement Date : 25 August, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 56 Case :- APPLICATION U/S 482 No. - 1289 of 2006 Applicant :- Sant Ram & Others Opposite Party :- State Of U.P. & Others Counsel for Applicant :- B.D. Sharma Counsel for Opposite Party :- Govt. Advocate Hon'ble Ifaqat Ali Khan,J.
List revised.
None is present on behalf of applicant. Learned A.G.A. is present.
The application is dismissed in default of applicant.
Interim order, if any, is vacated.
Order Date :- 25.8.2017
Swati
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