Union Of India Through Secretary ... vs Central Administrative ...
2017 Latest Caselaw 3682 ALL

Citation : 2017 Latest Caselaw 3682 ALL
Judgement Date : 25 August, 2017

Allahabad High Court

Union Of India Through Secretary ... vs Central Administrative ... on 25 August, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 14935 of 2017
 

 
Petitioner :- Union Of India Through Secretary Ministry Of Finance, Depart
 
Respondent :- Central Administrative Tribunal, Lucknow Bench, Lucknow And
 
Counsel for Petitioner :- Surya Bhan Pandey
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

(C.M.Application No. 79041 of 2017)

1. This is an application seeking correction in order dated 18.07.2017 with regard to original application number. It should be 00251/332 instead of 332/2016.

2. Application is allowed.

3. Correction has been made in the order. Office is directed to make correction in certified copy, if already issued.

4. Petitioner may take steps within ten days from today.

Order Date :- 25.8.2017

Pachhere/-

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