Citation : 2017 Latest Caselaw 3681 ALL
Judgement Date : 25 August, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 3 Case :- SERVICE BENCH No. - 11004 of 2017 Petitioner :- State Of Uttar Pradesh Through The Principal Secretary, Plan Respondent :- Kalpana Verma And Another Counsel for Petitioner :- Standing Counsel Counsel for Respondent :- C.S.C.,Ratnesh Chandra Hon'ble Sudhir Agarwal,J.
Hon'ble Ravindra Nath Mishra-II,J.
1. Sri Ratnesh Chandra, learned counsel for respondent is reported to be out of station.
2. Sri Ramesh Kumar Singh, Additional Advocate General requested that matter may be heard for admission and interim relief.
3. Put up on 29.08.2017.
Order Date :- 25.8.2017
Pachhere/-
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