Citation : 2017 Latest Caselaw 3673 ALL
Judgement Date : 25 August, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 56 Case :- APPLICATION U/S 482 No. - 3474 of 2006 Applicant :- Rafiuddin @ Babloo And Others Opposite Party :- State Of U.P. And Others Counsel for Applicant :- V.K. Shukla Counsel for Opposite Party :- Govt. Advocate Hon'ble Ifaqat Ali Khan,J.
Heard Sri V. K. Shukla, learned counsel for the applicants and learned A.G.A. for the State.
Learned counsel for opposite party no.1 is filed counter affidavit but rejoinder affidavit is not filed till now.
Learned counsel for the applicants prayed for and is granted three weeks and no more time to file rejoinder affidavit.
List after four weeks.
Interim order, if any, is extended till the date fixed.
Order Date :- 25.8.2017
Swati
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