Amar Singh & Others vs State Of U.P. & Another
2017 Latest Caselaw 3670 ALL

Citation : 2017 Latest Caselaw 3670 ALL
Judgement Date : 25 August, 2017

Allahabad High Court

Amar Singh & Others vs State Of U.P. & Another on 25 August, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 3320 of 2006
 

 
Applicant :- Amar Singh & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Dr. G.S.D. Mishra,Ramesh Upadhyay
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ifaqat Ali Khan,J.

On the request of Dr. G. S. D. Mishra, learned counsel for the applicants list after four weeks.

Interim order, if any, is extended till the date fixed.

Order Date :- 25.8.2017

Swati

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