Mohammad Naseem And Others vs State Of U.P. And Another
2017 Latest Caselaw 3669 ALL

Citation : 2017 Latest Caselaw 3669 ALL
Judgement Date : 25 August, 2017

Allahabad High Court

Mohammad Naseem And Others vs State Of U.P. And Another on 25 August, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 3303 of 2006
 

 
Applicant :- Mohammad Naseem And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Rajendra Singh
 
Counsel for Opposite Party :- Government Advocate
 

 
Hon'ble Ifaqat Ali Khan,J.

List revised.

None is present on behalf of applicant. Learned A.G.A. is present.

The application is dismissed in default of applicant.

Interim order, if any, is vacated.

Order Date :- 25.8.2017

Swati

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