Citation : 2017 Latest Caselaw 3668 ALL
Judgement Date : 25 August, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 56 Case :- APPLICATION U/S 482 No. - 3294 of 2006 Applicant :- Juber Ahmad & Others Opposite Party :- State Of U.P. & Another Counsel for Applicant :- Snehil Srivastava Counsel for Opposite Party :- Govt. Advocate,Syed Ali Imam Hon'ble Ifaqat Ali Khan,J.
List revised.
None is present on behalf of applicant. Learned A.G.A. is present.
The application is dismissed in default of applicant.
Interim order, if any, is vacated.
Order Date :- 25.8.2017
Swati
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