Sanjay Kumar Gupta vs Dr. Ramesh Dutt Gupta And Another
2017 Latest Caselaw 3667 ALL

Citation : 2017 Latest Caselaw 3667 ALL
Judgement Date : 25 August, 2017

Allahabad High Court

Sanjay Kumar Gupta vs Dr. Ramesh Dutt Gupta And Another on 25 August, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 3288 of 2006
 

 
Applicant :- Sanjay Kumar Gupta
 
Opposite Party :- Dr. Ramesh Dutt Gupta And Another
 
Counsel for Applicant :- G.P. Dikshit
 
Counsel for Opposite Party :- Government Advocate
 

 
Hon'ble Ifaqat Ali Khan,J.

The case is passed over on the illness slip of Sri G. P. Dikshit, learned counsel for the applicant.

List after four weeks.

Order Date :- 25.8.2017

Swati

Download the LatestLaws.com Mobile App