Bhagwat Saran Saini vs State Of U.P. And Another
2017 Latest Caselaw 3666 ALL

Citation : 2017 Latest Caselaw 3666 ALL
Judgement Date : 25 August, 2017

Allahabad High Court

Bhagwat Saran Saini vs State Of U.P. And Another on 25 August, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 3259 of 2006
 

 
Applicant :- Bhagwat Saran Saini
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Madan Singh
 
Counsel for Opposite Party :- Government Advocate,Some Narain Mishra
 

 
Hon'ble Ifaqat Ali Khan,J.

The case is passed over on the illness slip of Sri Madan Singh, learned counsel for the applicant.

List after four weeks.

Order Date :- 25.8.2017

Swati

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