Yashpal Jain vs Union Of India Thru' Min. Of Rly. & ...
2017 Latest Caselaw 3663 ALL

Citation : 2017 Latest Caselaw 3663 ALL
Judgement Date : 25 August, 2017

Allahabad High Court

Yashpal Jain vs Union Of India Thru' Min. Of Rly. & ... on 25 August, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 3165 of 2006
 

 
Applicant :- Yashpal Jain
 
Opposite Party :- Union Of India Thru' Min. Of Rly. & Anr.
 
Counsel for Applicant :- Suresh Kumar Gupta,Sudhakar Shukla
 
Counsel for Opposite Party :- Govt. Advocate,Govind Saran
 

 
Hon'ble Ifaqat Ali Khan,J.

The case is passed over on the illness slip of Sri Suresh Kumar Gupta, learned counsel for the applicant.

List after four weeks.

Order Date :- 25.8.2017

Swati

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