Citation : 2017 Latest Caselaw 3660 ALL
Judgement Date : 25 August, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 56 Case :- APPLICATION U/S 482 No. - 1342 of 2006 Applicant :- Manoj Kumar Sen & Others Opposite Party :- State Of U.P. & Another Counsel for Applicant :- Sant Ram Sharma,S F A Naqui Counsel for Opposite Party :- Govt. Advocate,Sufiya Saba Hon'ble Ifaqat Ali Khan,J.
List revised.
None is present on behalf of applicant. Learned A.G.A. is present.
The application is dismissed in default of applicant.
Interim order, if any, is vacated.
Order Date :- 25.8.2017
Swati
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