Citation : 2017 Latest Caselaw 3658 ALL
Judgement Date : 25 August, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 56 Case :- APPLICATION U/S 482 No. - 1250 of 2006 Applicant :- Noor Singh & Others Opposite Party :- State Of U.P. & Another Counsel for Applicant :- A.R. Gupta Counsel for Opposite Party :- Govt. Advocate Hon'ble Ifaqat Ali Khan,J.
The case is passed over on the illness slip of Sri A. R. Gupta, learned counsel for the applicants.
List after four weeks.
Order Date :- 25.8.2017
Swati
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