Rohan Singh vs State Of U.P. & Another
2017 Latest Caselaw 3657 ALL

Citation : 2017 Latest Caselaw 3657 ALL
Judgement Date : 25 August, 2017

Allahabad High Court

Rohan Singh vs State Of U.P. & Another on 25 August, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 1241 of 2006
 

 
Applicant :- Rohan Singh
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Kamini Pandey,Ajay Dubey
 
Counsel for Opposite Party :- Govt. Advocate,A.N. Mishra
 

 
Hon'ble Ifaqat Ali Khan,J.

List revised.

None is present on behalf of applicant. Learned A.G.A. is present.

The application is dismissed in default of applicant.

Interim order, if any, is vacated.

Order Date :- 25.8.2017

Swati

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