Citation : 2017 Latest Caselaw 3654 ALL
Judgement Date : 25 August, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 56 Case :- APPLICATION U/S 482 No. - 1098 of 2006 Applicant :- Smt Jaspal Kaur & Others Opposite Party :- State Of U.P. & Another Counsel for Applicant :- Dr. Arun Srivastava Counsel for Opposite Party :- Govt. Advocate Hon'ble Ifaqat Ali Khan,J.
List revised.
None is present on behalf of applicant. Learned A.G.A. is present.
The application is dismissed in default of applicant.
Interim order, if any, is vacated.
Order Date :- 25.8.2017
Swati
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!