Shiv Mangal Singh And Another vs State Of U.P. And Another
2017 Latest Caselaw 3651 ALL

Citation : 2017 Latest Caselaw 3651 ALL
Judgement Date : 25 August, 2017

Allahabad High Court

Shiv Mangal Singh And Another vs State Of U.P. And Another on 25 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 
Cr. Misc. Time Extension Application No.  106089 of 2017.
 
IN
 

 
Case :- APPLICATION U/S 482 No. - 40452 of 2016
 

 
Applicant :- Shiv Mangal Singh And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ravi Prakash Bhatt
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the applicants, learned A.G.A. for the State and perused the record.

In pursuance of the order dated 3.1.2017 passed by this court, the applicants are allowed further one week and no more time to appear and surrender before the court concerned.

Accordingly, the time extension application is disposed of.

Order Date :- 25.8.2017

Gss

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