Shobh Nath Gautam vs State Of U.P.Throu.The ...
2017 Latest Caselaw 3628 ALL

Citation : 2017 Latest Caselaw 3628 ALL
Judgement Date : 24 August, 2017

Allahabad High Court

Shobh Nath Gautam vs State Of U.P.Throu.The ... on 24 August, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 767 of 2014
 

 
Appellant :- Shobh Nath Gautam
 
Respondent :- State Of U.P.Throu.The Prin.Secy.Home Deptt.Lko.And Ors.
 
Counsel for Appellant :- Km. Madhurima Bhargava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. List along with Special Appeal Defective No. 447 of 2013 in next cause list.

Order Date :- 24.8.2017

Pachhere/-

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