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Union Of India And 2 Others vs S.M. Pandey And 4 Others
2017 Latest Caselaw 3626 ALL

Citation : 2017 Latest Caselaw 3626 ALL
Judgement Date : 24 August, 2017

Allahabad High Court
Union Of India And 2 Others vs S.M. Pandey And 4 Others on 24 August, 2017
Bench: Ran Vijai Singh, Ifaqat Ali Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 38567 of 2017
 

 
Petitioner :- Union Of India And 2 Others
 
Respondent :- S.M. Pandey And 4 Others
 
Counsel for Petitioner :- Saurabh Srivastava
 
Counsel for Respondent :- Ashish Kumar Srivastava,Sunil
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

On the request of learned counsel for the respondents put up tomorrow i.e. 25.08.2017 as fresh.

Order Date :- 24.8.2017

Swati

 

 

 
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