Union Of India Through General ... vs Ajeet Kumar Srivastava
2017 Latest Caselaw 3623 ALL

Citation : 2017 Latest Caselaw 3623 ALL
Judgement Date : 24 August, 2017

Allahabad High Court

Union Of India Through General ... vs Ajeet Kumar Srivastava on 24 August, 2017

Bench: Sudhir Agarwal, Virendra Kumar-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 
Case :- SERVICE BENCH No. - 1508 of 2012
 
Petitioner :- Union Of India Through General Manager North Eastern Railway
 
Respondent :- Ajeet Kumar Srivastava
 
Counsel for Petitioner :- Sayed Ali Rehan,Brijesh Kumar Shukla,Narendra Nath
 
Counsel for Respondent :- Praveen Kumar
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Virendra Kumar-II,J.

Dismissed.

For orders, see our order of date passed in Writ Petition (S/B) No.1474 of 2012 (Union of India through General Manager, North Eastern Railway vs. Ashok Kumar Verma and another).

Order Date :- 24.8.2017

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