Raja Ram vs State Of U.P.
2017 Latest Caselaw 3616 ALL

Citation : 2017 Latest Caselaw 3616 ALL
Judgement Date : 24 August, 2017

Allahabad High Court

Raja Ram vs State Of U.P. on 24 August, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 206 of 1997
 

 
Appellant :- Raja Ram
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Mohsin Iqbal,Anil Kumar Awasthi
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. As requested by learned counsel for appellant.

2. List in the next cause list.

Order Date :- 24.8.2017

Pachhere/-

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