Kesari Prasad Tiwari & Another vs State Of U.P.
2017 Latest Caselaw 3614 ALL

Citation : 2017 Latest Caselaw 3614 ALL
Judgement Date : 24 August, 2017

Allahabad High Court

Kesari Prasad Tiwari & Another vs State Of U.P. on 24 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 442 of 2011
 

 
Appellant :- Kesari Prasad Tiwari & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Manoj Kumar Misra
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri U.C.Uadav, learned AGA for the State is present.

Sri D.D.Verma holding brief of Sri M.K.Mishra, learned counsel for the appellants is present. On his request, list this appeal in the next cause list.

Order Date :- 24.8.2017

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