Kharcha Deen @ Kharch & Another vs State Of U.P.
2017 Latest Caselaw 3613 ALL

Citation : 2017 Latest Caselaw 3613 ALL
Judgement Date : 24 August, 2017

Allahabad High Court

Kharcha Deen @ Kharch & Another vs State Of U.P. on 24 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1679 of 2011
 

 
Appellant :- Kharcha Deen @ Kharch & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Praveen Tripathi
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri U.C.Yadav, learned AGA for the State is present.

This case is wrongly listed today. Vide order dated 20.7.2017, the case was directed to be listed on 31.8.2017.

List on the date fixed i.e.31.8.2017.

Order Date :- 24.8.2017

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