Balak Ram & Ors. vs State Of U.P.
2017 Latest Caselaw 3609 ALL

Citation : 2017 Latest Caselaw 3609 ALL
Judgement Date : 24 August, 2017

Allahabad High Court

Balak Ram & Ors. vs State Of U.P. on 24 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1315 of 2011
 

 
Appellant :- Balak Ram & Ors.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- L.J. Maurya
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri L.J.Maurya, learned counsel for the appellants and Sri U.C.Yadav, learned AGA for the State are present.

As prayed by the learned counsel for the appellants, list after two weeks.

Order Date :- 24.8.2017

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