Shyam Ji Tiwari @ Shyamu vs State Of U.P.
2017 Latest Caselaw 3605 ALL

Citation : 2017 Latest Caselaw 3605 ALL
Judgement Date : 24 August, 2017

Allahabad High Court

Shyam Ji Tiwari @ Shyamu vs State Of U.P. on 24 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1305 of 2011
 

 
Appellant :- Shyam Ji Tiwari @ Shyamu
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ashok Bajpai
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri U.C.Yadav, learned AGA for the State is present.

Sri Shyam Bahadur holding brief of Sri Ashok Bajpai, learned counsel for the appellant is also present.

As prayed by him, list after two weeks.

Order Date :- 24.8.2017

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