Citation : 2017 Latest Caselaw 3604 ALL
Judgement Date : 24 August, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 28 Case :- CRIMINAL APPEAL No. - 1241 of 2011 Appellant :- Ram Magan Respondent :- State Of U.P. Counsel for Appellant :- Ram Kumar Misra Counsel for Respondent :- Govt. Advocate Hon'ble Mrs. Rekha Dikshit,J.
Case called out in the revised list. Sri Ram Kumar Mishra, learned counsel fro the appellant and Sri U.C.Yadav, learned AGA for the State are present.
This case is wrongly listed today. Vide order dated 20.7.2017, the case was directed to be listed on 31.8.2017.
List on the date fixed i.e.31.8.2017.
Order Date :- 24.8.2017
IA
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