Aalha vs State Of U.P.
2017 Latest Caselaw 3602 ALL

Citation : 2017 Latest Caselaw 3602 ALL
Judgement Date : 24 August, 2017

Allahabad High Court

Aalha vs State Of U.P. on 24 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1218 of 2011
 

 
Appellant :- Aalha
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Dinesh Kumar Sharma
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri D.K.Sharma, learned counsel fro the appellant and Sri U.C.Yadav, learned AGA for the State are present.

This case is wrongly listed today. Vide order dated 20.7.2017, the case was directed to be listed on 31.8.2017.

List on the date fixed i.e.31.8.2017.

Order Date :- 24.8.2017

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