Lakhraji & Anr. vs State Of U.P.,
2017 Latest Caselaw 3601 ALL

Citation : 2017 Latest Caselaw 3601 ALL
Judgement Date : 24 August, 2017

Allahabad High Court

Lakhraji & Anr. vs State Of U.P., on 24 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1029 of 2011
 

 
Appellant :- Lakhraji & Anr.
 
Respondent :- State Of U.P.,
 
Counsel for Appellant :- Shailesh Kr. Srivastava-I
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri U.C.Yadav, learned AGA for the State is present.

In compliance of this Court's order dated 14.7.2017 accused-appellants Raj Kumar and Smt.Lakhraji have been produced before this court today, who have been duly identified by their counsel Sri S.K.Srivastava. They are exempted from personal appearance unless otherwise directed by this Court.

List this case after two weeks.

Order Date :- 24.8.2017

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