Dileep Kumar Pal vs The State Of U.P.
2017 Latest Caselaw 3600 ALL

Citation : 2017 Latest Caselaw 3600 ALL
Judgement Date : 24 August, 2017

Allahabad High Court

Dileep Kumar Pal vs The State Of U.P. on 24 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 8318 of 2015
 

 
Applicant :- Dileep Kumar Pal
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Ramesh Chandra Gupta,Durga Prasad
 
Counsel for Opposite Party :- Govt. Advocate,Srikant Mishra
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri U.C.Yadav, learned AGA for the State is present.

List after two weeks.

The listing application is disposed of.

Order Date :- 24.8.2017

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