Raju vs State Of U.P.
2017 Latest Caselaw 3599 ALL

Citation : 2017 Latest Caselaw 3599 ALL
Judgement Date : 24 August, 2017

Allahabad High Court

Raju vs State Of U.P. on 24 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 582 of 2016
 

 
Applicant :- Raju
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Dheerendra Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri U.C.Yadav, learned AGA for the State is present.

List in the next cause list.

The listing application is disposed of.

Order Date :- 24.8.2017

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