Akhtar vs State Of U.P.
2017 Latest Caselaw 3598 ALL

Citation : 2017 Latest Caselaw 3598 ALL
Judgement Date : 24 August, 2017

Allahabad High Court

Akhtar vs State Of U.P. on 24 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 4738 of 2016
 

 
Applicant :- Akhtar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sumit K. Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri U.C.Yadav, learned AGA for the State is present.

List after two weeks.

The listing application is disposed of.

Order Date :- 24.8.2017

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