Smt. Seema Srivastava vs State Of U.P. & Another
2017 Latest Caselaw 3593 ALL

Citation : 2017 Latest Caselaw 3593 ALL
Judgement Date : 24 August, 2017

Allahabad High Court

Smt. Seema Srivastava vs State Of U.P. & Another on 24 August, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 2592 of 2006
 

 
Applicant :- Smt. Seema Srivastava
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- C.K. Parekh
 
Counsel for Opposite Party :- Govt. Advocate,Neeraj Chandra Srivastava,Ranjan Srivastava
 

 
Hon'ble Ifaqat Ali Khan,J.

Heard Sri Deepak Singh, Advocate holding brief of Sri C. K. Parikh, learned counsel for the applicant.

On the request of learned counsel for the applicant list in the next week.

Operation of interim order, if any, is extended till the date fixed.

Order Date :- 24.8.2017

Swati

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