Anand Gupta & Another vs State Of U.P. & Another
2017 Latest Caselaw 3589 ALL

Citation : 2017 Latest Caselaw 3589 ALL
Judgement Date : 24 August, 2017

Allahabad High Court

Anand Gupta & Another vs State Of U.P. & Another on 24 August, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 1894 of 2006
 

 
Applicant :- Anand Gupta & Another
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Kshitij Shailendra
 
Counsel for Opposite Party :- Govt. Advocate,Ghanshyam Joshi,Sita Ram Vishwakarma
 

 
Hon'ble Ifaqat Ali Khan,J.

On the request of learned counsel for the applicants list after 10 days.

Operation of interim order, if any, is extended till the date fixed.

Order Date :- 24.8.2017

Swati

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