Khatoon Begum & Another vs State Of U.P. & Another
2017 Latest Caselaw 3579 ALL

Citation : 2017 Latest Caselaw 3579 ALL
Judgement Date : 24 August, 2017

Allahabad High Court

Khatoon Begum & Another vs State Of U.P. & Another on 24 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 23636 of 2017
 

 
Applicant :- Khatoon Begum & Another
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Mohd. Aslam Khan
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicants prays for and is grated one week's time to file copy of the sale deed with regard to alleged land by way of a supplementary affidavit.

Put up on 20.9.2017 as fresh.

Order Date :- 24.8.2017

Gss

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