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Arfan Ahmad vs State Of U.P. & Another
2017 Latest Caselaw 3577 ALL

Citation : 2017 Latest Caselaw 3577 ALL
Judgement Date : 24 August, 2017

Allahabad High Court
Arfan Ahmad vs State Of U.P. & Another on 24 August, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 23589 of 2017
 

 
Applicant :- Arfan Ahmad
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Anant Ram Dube,Shobhit Dubey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant states that in this case, the summoning order against the applicant has been passed. He prays for and is grated ten days time to file certified copy of summoning order by way of a supplementary affidavit.

Put up on 20.9.2017 as fresh.

Order Date :- 24.8.2017

Gss

 

 

 
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