Citation : 2017 Latest Caselaw 3575 ALL
Judgement Date : 24 August, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 48 Case :- APPLICATION U/S 482 No. - 20372 of 2017 Applicant :- Pradeep And 5 Others Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Raj Narayan,Devesh Vikram Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Case called out. None is present for the applicants even in revised list.
List in the next cause list.
Order Date :- 24.8.2017
Gss
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!