Praveen Kumar Singh vs State Of U.P. & Another
2017 Latest Caselaw 3554 ALL

Citation : 2017 Latest Caselaw 3554 ALL
Judgement Date : 23 August, 2017

Allahabad High Court

Praveen Kumar Singh vs State Of U.P. & Another on 23 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 2403 of 2017
 

 
Revisionist :- Praveen Kumar Singh
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Swati Agrawal
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the revisionist prays for and is granted one week's time to file certain documents by way of a supplementary affidavit.

Put up on 14.9.2017 as fresh.

Order Date :- 23.8.2017

Gss

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