Ebaran Singh & Another vs State Of U.P. & 2 Others
2017 Latest Caselaw 3552 ALL

Citation : 2017 Latest Caselaw 3552 ALL
Judgement Date : 23 August, 2017

Allahabad High Court

Ebaran Singh & Another vs State Of U.P. & 2 Others on 23 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 4617 of 2017
 

 
Petitioner :- Ebaran Singh & Another
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Rekha Pundir
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the petitioners, learned A.G.A. for the State and perused the record.

Learned A.G.A. has accepted notice on behalf of State.

Issue notice to respondent nos. 2 and 3 returnable at an early date.

List after service of notice upon respondent nos. 2 and 3.

Order Date :- 23.8.2017

Gss

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