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Rajan Yadav And 3 Others vs State Of U.P. And 69 Others
2017 Latest Caselaw 3549 ALL

Citation : 2017 Latest Caselaw 3549 ALL
Judgement Date : 23 August, 2017

Allahabad High Court
Rajan Yadav And 3 Others vs State Of U.P. And 69 Others on 23 August, 2017
Bench: Ran Vijai Singh, Ifaqat Ali Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 37996 of 2017
 

 
Petitioner :- Rajan Yadav And 3 Others
 
Respondent :- State Of U.P. And 69 Others
 
Counsel for Petitioner :- Ajay Kumar Patel,Atiqur Rahman Siddiqui
 
Counsel for Respondent :- C.S.C.,Neeraj Tripathi
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

We have heard Sri Ajay Kumar Patel, learned counsel for the petitioner, learned Standing Counsel for the State-respondents and Sri Neeraj Tripathi, learned counsel for respondent nos.3 and 4.

Sri Patel at the very outset submitted that the facts of this case are identical to the facts involved in Writ A No.28764 of 2017 (Reeta Mishra and 2 others vs. State of U.P. and 48 others), and the matter is at serial no.1 of the daily cause list.

List and connect this case alonwith record of Writ-A No.28764 of 2017 (Reeta Mishra and 2 others vs. State of U.P. and 48 others).

Order Date :- 23.8.2017

Swati

 

 

 
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