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State Of U.P. Thru. ... vs Udai Pratap Singh & Anr.
2017 Latest Caselaw 3541 ALL

Citation : 2017 Latest Caselaw 3541 ALL
Judgement Date : 23 August, 2017

Allahabad High Court
State Of U.P. Thru. ... vs Udai Pratap Singh & Anr. on 23 August, 2017
Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 269 of 2015
 

 
Appellant :- State Of U.P. Thru. Prin.Secy.,Basic Education & 3 Others
 
Respondent :- Udai Pratap Singh & Anr.
 
Counsel for Appellant :- Standing Counsel
 
Counsel for Respondent :- Pankaj Gupta
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. As requested by learned Standing counsel.

2. List in the next cause list.

Order Date :- 23.8.2017

Pachhere/-

 

 

 
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