Jag Mohan Lal vs Union Of India ...
2017 Latest Caselaw 3537 ALL

Citation : 2017 Latest Caselaw 3537 ALL
Judgement Date : 23 August, 2017

Allahabad High Court

Jag Mohan Lal vs Union Of India ... on 23 August, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 25486 of 2016
 

 
Petitioner :- Jag Mohan Lal
 
Respondent :- Union Of India Thru.Secy.Ministry Of Communication & 4 Ors.
 
Counsel for Petitioner :- Praveen Kumar
 
Counsel for Respondent :- A.S.G
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. As requested on behalf of Sri Praveen Kumar, learned counsel for petitioner, put up tomorrow, i.e 24.08.2017.

Order Date :- 23.8.2017

Pachhere/-

Download the LatestLaws.com Mobile App