Chandra Pal Sharma vs State Public Services Triubunal ...
2017 Latest Caselaw 3531 ALL

Citation : 2017 Latest Caselaw 3531 ALL
Judgement Date : 23 August, 2017

Allahabad High Court

Chandra Pal Sharma vs State Public Services Triubunal ... on 23 August, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 10394 of 2017
 

 
Petitioner :- Chandra Pal Sharma
 
Respondent :- State Public Services Triubunal Indira Bhawan Lko. & 3 Ors.
 
Counsel for Petitioner :- Ratnesh Singh Tomar,Surya Prakash
 
Counsel for Respondent :- C.S.C,Rajnish Kumar
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Ratnesh Singh Tomar, learned counsel for petitioner has sought adjournment on the ground of his illness.

2. Passed over for the day.

Order Date :- 23.8.2017

Pachhere/-

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