Sangam Nishad & Another vs State Of U.P. & Another
2017 Latest Caselaw 3526 ALL

Citation : 2017 Latest Caselaw 3526 ALL
Judgement Date : 23 August, 2017

Allahabad High Court

Sangam Nishad & Another vs State Of U.P. & Another on 23 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 458 of 2017
 

 
Revisionist :- Sangam Nishad & Another
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Bipin Kumar Tripathi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Affidavit filed on behalf of revisionists be taken on record.

Heard learned counsel for the revisionists, learned A.G.A. for the State and perused the record.

Issue notice to the opp. party no. 2 on delay condonation application returnable at an early date.

List on 23.10.2017.

Order Date :- 23.8.2017

Gss

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