Girish Sharma vs State Of U.P. And Another
2017 Latest Caselaw 3521 ALL

Citation : 2017 Latest Caselaw 3521 ALL
Judgement Date : 23 August, 2017

Allahabad High Court

Girish Sharma vs State Of U.P. And Another on 23 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 23399 of 2017
 

 
Applicant :- Girish Sharma
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Rakesh Kumar Tripathi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant prays for and is granted one week's time to file certified copy of entire order sheet of the case.

Put up on 18.9.2017 as fresh.

Order Date :- 23.8.2017

Gss

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