Smt. Usha Rani vs Estate Officer, Meerut ...
2017 Latest Caselaw 3510 ALL

Citation : 2017 Latest Caselaw 3510 ALL
Judgement Date : 22 August, 2017

Allahabad High Court

Smt. Usha Rani vs Estate Officer, Meerut ... on 22 August, 2017

Bench: Saumitra Dayal Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 16653 of 2017
 

 
Petitioner :- Smt. Usha Rani
 
Respondent :- Estate Officer, Meerut Cantonment And Another
 
Counsel for Petitioner :- Kiran Kumar Arora
 
Counsel for Respondent :- A.S.G.I.,Santosh Kumar Shukla
 

 
Hon'ble Saumitra Dayal Singh,J.

Allowed.

For orders, see order of date passed in Writ C No. 16655 of 2017 (Smt. Manju Arora Vs. Estate Officer, Meerut Cantonment And Another) on separate sheets containing 46 pages.

Order Date :- 22.8.2017

Lbm/-

Download the LatestLaws.com Mobile App