Inder Pal Singh Chawla And 2 Others vs State Of U.P. And Another
2017 Latest Caselaw 3505 ALL

Citation : 2017 Latest Caselaw 3505 ALL
Judgement Date : 22 August, 2017

Allahabad High Court

Inder Pal Singh Chawla And 2 Others vs State Of U.P. And Another on 22 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 13392 of 2017
 

 
Applicant :- Inder Pal Singh Chawla And 2 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Akhilesh Chandra Shukla,Kamala Kant Pandey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicants pointed out that a withdrawal application has been filed in registry on 18.7.2017 but the same is not on record.

Office is directed to trace out the same and place it on record.

List on 30.8.2017.

Order Date :- 22.8.2017

Gss

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